Madhya Pradesh High Court
Tahir Ali vs Gurunanak Fire Works Through Sanjay on 16 February, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-6326-2018 (TAHIR ALI Vs GURUNANAK FIRE WORKS THROUGH SANJAY) 1 Indore, Dated : 16-02-2018 None for the parties. Case is adjourned. List after two weeks'.
e sh (S.K. AWASTHI) ad JUDGE Pr a hy ad M sumathi of rt Digitally signed by Sumati ou Jagadeesan Date: 2018.02.16 17:57:38 +05'30' C h ig H