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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2)(b) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

(b)Auction shall be held by an auctioner appointed by the Trust and under the supervision of an officer of the Trust authorised in this behalf, and the Collector concerned or his representative: