Delhi High Court - Orders
The Cartoon Network Lp, Lllp & Anr vs Gee Pee Foods Pvt Ltd And Ors on 18 November, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 835/2006
THE CARTOON NETWORK LP, LLLP & ANR ..... Plaintiffs
Through: Ms.Aastha Kakkar, Adv.
versus
GEE PEE FOODS PVT LTD AND ORS ..... Defendants
Through: Mr.Sanjay K. Shandilya, Adv.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 18.11.2022 The learned counsels for the parties pray for an adjournment. At request, re-list on 20th April, 2023.
NAVIN CHAWLA, J NOVEMBER 18, 2022/Arya Signature Not Verified Digitally Signed By:RENUKA NEGI Signing Date:22.11.2022 17:18:06