Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Andhra Pradesh - Subsection Section 90(5) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005 (5)The provisions of Rules 68 to 88 shall apply in relating to the conduct of an adjourned poll before it was so adjourned.
