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[Cites 0, Cited by 0] [Section 11AA(2A)] [Section 11AA] [Entire Act]

Union of India - Subsection

Section 11AA(2A)(i) in The Securities and Exchange Board of India Act, 1992

(i)made or offered by a co-operative society registered under the Co-operative Societies Act, 1912 (2 of 1912) or a society being a society registered or deemed to be registered under any law relating to co-operative societies for the time being in force in any State;