Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 46 in Andhra Pradesh Water, Land and Trees Act, 2002 46. Repeal of Ordinance 15 of 2000. - The Andhra Pradesh Water, Land and Trees Ordinance 2000 is hereby repealed.
