Kerala High Court
Rajeevan K vs Purmeri Grama Panchyath on 8 November, 2023
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
Wednesday, the 8th day of November 2023 / 17th Karthika, 1945
IA.NO.1/2023 IN WP(C) NO. 33370 OF 2023
PETITIONER/PETITIONER:
1. RAJEEVAN K, AGED 54 YEARS, S/O. BALAN NAIR, SOPANAM, AROOR,
PURAMERI, KOZHIKODE, KERALA, PIN - 673507
2. RADHAKRISHNAN, AGED 62 YEARS, S/O.KUNHIKELU ADIYODI, KIZHAKKEDATH,
PURAMERI, ARUR, KOZHIKODE, KERALA, PIN- 6735077
3. SHIJITH KUMAR, AGED 59 YEARS, S/O.KUNHIRAMAN, DEEPTHI NIVAS, AROOR,
KOZHIKODE, KERALA, PIN- 673507
4. SURESH, AGED 48 YEARS, S/O .BALAN NAIR, KUTTIYIL, SOPANAM, AROOR,
PURAMERI, KOZHIKODE, KERALA, PIN- 673507.
5. SURESH BABU K ,AGED 54 YEARS, S/O KANNAN, KIZHAKKEDATH, PURAMERI,
ARUR, KOZHIKODE, KERALA, PIN- 673507
6. RAGHAVAN, AGED 62 YEARS, S/O CHOYI, RAMAR KOYILOTH, PURAMERI, ARUR,
KOZHIKODE, KERALA, PIN- 673507.
7. SREESAN, AGED 48 YEARS, S/O SREEDHARAN, KIZHAKKEDATH, ARUR,
KOZHIKODE, KERALA, PIN- 673507.
RESPONDENTS/RESPONDENTS:
1. PURMERI GRAMA PANCHYATH, REPRESENTED BY SECRETARY, CIVIL STATION
JUMA MASJID,CIVIL STATION,ERANHIPPALAM KOZHIKODE, PIN-673 020.
2. DISTRICT POLLUTION CONTROL, REPRESENTED BY CHAIRMAN ,3RD FLOOR,
ZAMORIN"S SQUARE, LINK ROAD KOZHIKODE - 673 002
3. KERALA STATE POLLUTION CONTROL BOARD, REPRESENTED THE CHAIRMAN
PATTOM P.O., THIRUVANANTHAPURAM - 695 004.
4. SRG INTERLOCK, REPRESENTED BY RAJOSH N , NADAKKANTA VIDA ARUR,
KAKKATTIL , PURAMERI , ARUR P.O. 673507.
5. DISTRICT COLLECTOR, KOZHIKODE COLLECTORATE, CIVIL STATION P.O,
KOZHIKODE 673 020.
6. PANCHAYATH DIRECTOR, PANCHAYAT DEPARTMENT, PANCHAYAT DIRECTORATE
SWARAJ BHAVAN, GROUND FLOOR, NANTHANCODU, KOWDIAR.P.O,
THIRUVANANTHAPURAM - 695 003.
7. STATE OF KERALA, REPRESENTED BY SECRETARY, LOCAL SELF GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695004
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to 1) Correct the
address of the 1st respondent in the cause title as Purmeri Grama
Panchayath, Represented by its Secretary, Purmeri P.O, Kozhikode district
- 673503 instead of Purmeri Grama Panchayath, Represented Secretary Civil
Station Juma Masjid, Civil Station, Eranhipalam, Kozhikode, 673020.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of SRI. C.BHASKARAN, Advocate for the petitioners, the court passed the
following:
BECHU KURIAN THOMAS, J.
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I.A.No. 1 of 2023
IN
W.P.(C).No.33370 of 2023
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Dated this the 8th day of November, 2023
ORDER
This is an application to correct the address of the 1 st respondent in the cause title.
Heard. No objection. Allowed.
Sd/-
BECHU KURIAN THOMAS JUDGE Jka/08.11.23.