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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in The Anna University of Technology, Tiruchirappalli Act, 2006

(1)No college providing courses of study or training in engineering, technology and allied sciences within the university area shall be affiliated to any University in the State of Tamil Nadu other than the [Anna University of Technology, Tiruchirrappali] [Substituted for Anna University, Tiruchirrappali' by Act 25 of 2010, dated 11.6.2010.].