Himachal Pradesh High Court
Ashok Thakur Govt. Contractor vs . State Of H.P. & Ar. on 26 May, 2023
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Ashok Thakur Govt. Contractor vs. State of H.P. & Ar.
Arb. Case No.60 of 2023 .
26.05.2023 Present: Ms. Ritu Raj Sharma, Advocate, for the petitioner.
Mr. Ramakant Sharma, Additional Advocate General with Mr. Rajat Chauhan, Law Officer, for respondents/State.
Learned Additonal Advocate General seeks and is granted two weeks' time to file reply.
List on 16th June, 2023.
(Tarlok Singh Chauhan) May 26, 2023 Acting Chief Justice (Yashwant) ::: Downloaded on - 27/05/2023 20:31:29 :::CIS