Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 19 in Sikkim Co-Operative Societies Act, 1955

19. Loan to Be Utilized for Purpose for which Advanced.

- The loan advanced by a registered society to a member thereof shall be utilized by him for the purpose for which it was advanced and for any other purpose. The society shall have power to recover the advance as prescribed if the member does not so utilize it