Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 271(2)] [Section 271] [Entire Act]

State of Uttar Pradesh - Subsection

Section 271(2)(h) in Uttar Pradesh Municipal Corporation Act, 1959

(h)the mains or pipes in which fire plugs are to be fixed and the places at which keys of the fire plugs are to be deposited;