Madhya Pradesh High Court
Trimurti Charitable Public Trust Thr vs Muni Kumar Rajdan on 6 November, 2015
W.P.7691/15 06/11/2015
Shri Deepak Khot, learned counsel for the petitioner informed that the other side was represented before the court below by Shri Rajendra Sagoria, Advocate and Shri M.B.Mangal, Advocate.
Let copy of petition and annexures be supplied to the said counsel by tomorrow.
List in the next working week by reflecting the name of the said counsel in the cause list.
(Sujoy Paul)
vv Judge