Karnataka High Court
Sri M S Lakshmipathi Naidu vs Mrs K A Grace on 3 October, 2008
Bench: Manjula Chellur, Ravi Malimath
BETWEEN
1
IN THE HIGH COURT 0? KARNATAKA, BANGALaRa x
marge THIS THE 3" D§Y 0? ocToBER,féGo9}.f> '
FRESENT
THE HON'BLE MRS. JUSTICE MANJUtA'é3ELLUm_", j
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' AGED ABOUT 24 YEARS,
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SRI M P SHANTHI
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AGED ABOUT 42 YEARS,
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... Complainants
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MéS K A GRACE
AGED ABOUT 52 YEARS,
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MR E A JOfiN
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AGED ABQUT 6? YEARS,
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AGED ABOUT 48 YEARS,
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_jAGED ABOUT 35 YEARS, SEAT WORKER,
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AGEE 39 YERRS,
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AGED 38 YEARS,
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«BENGALGRE 25. ... ACC§SED
A,' Th;s~;Ccc is FILED U/Ss.11 & 12 or THE
_ CONTEMPT'WOF couaw ACT PRAYIRG TO INITIATE
g_CONTEMP$ PROCEEDINGS AGAINST THE ACCUSED FOR
=V"DIsoEEE;NG THE ORDER DTD.30.10.2006 PASSED IN
g*W{P;_N0.2722/O6,(HRC) ANNEX.B.
This CCC coming' on for Orders this day,
MANJULA CHELLUR J, delivered the following:
ORDER
Memo of withdrawal is filéd t'he -- Complainanes Counsel. The comtempt is dismissed in térms_Qf memQ§' kvsV__