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Delhi High Court - Orders

Naresh Chand Gupta vs Sbi on 17 January, 2019

Author: Rekha Palli

Bench: Rekha Palli

$~4
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 8868/2009
      NARESH CHAND GUPTA                               ..... Petitioner
                  Through:            Mr.Piyush Sharma, Adv.

                         versus

      SBI                                              ..... Respondent
                         Through:     Mr.Rajiv Kapur with Mr.Akshit
                                      Kapur with Mr.Prashant Kumar
                                      Agarwal, Manager, HR

      CORAM:
      HON'BLE MS. JUSTICE REKHA PALLI

                         ORDER

% 17.01.2019 An adjournment slip has been moved by learned counsel for the respondent with no objection from the petitioner.

At request, list on 17.07.2019.

REKHA PALLI, J JANUARY 17, 2019 gm