Delhi High Court - Orders
Naresh Chand Gupta vs Sbi on 17 January, 2019
Author: Rekha Palli
Bench: Rekha Palli
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8868/2009
NARESH CHAND GUPTA ..... Petitioner
Through: Mr.Piyush Sharma, Adv.
versus
SBI ..... Respondent
Through: Mr.Rajiv Kapur with Mr.Akshit
Kapur with Mr.Prashant Kumar
Agarwal, Manager, HR
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 17.01.2019 An adjournment slip has been moved by learned counsel for the respondent with no objection from the petitioner.
At request, list on 17.07.2019.
REKHA PALLI, J JANUARY 17, 2019 gm