Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Rajasthan - Subsection Section 19(14) in Maharshi Dayanand Saraswati University Act, 1987 (14)Where the Vice-Chancellor had been in his previous employment, a member of any insurance or pension scheme. the University shall make a necessary contribution to such scheme.
