Section 2(a) in The M.P. Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982
(a)"bank" means-(i)a banking company as defined in the Banking Regulation Act, 1949 (No. 10 of 1949);(ii)a scheduled bank as defined in the Reserve Bank of India Act, 1934 (11 of 1934);(iii)a financing bank as defined in the Madhya Pradesh Cooperative Societies Act, 1960 (No. 17 of 1961);
