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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(5) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(5)On receipt of such recommendation by the Academic Council, the Executive Council may, after such further enquiry as may appear to it to be necessary, decide whether the recognition should be withdrawn or be suspended for a specified period.