Section 3(2)(g) in The Dock Workers (Regulation Of Employment) Act, 1948

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Union of India - Subsection

Section 3(2)(g) in The Dock Workers (Regulation Of Employment) Act, 1948

(g)for the training [* * *] [ The words " and welfare" omitted by Act 54 of 1986, Section 23 (w.e.f. 15.4.1987).] of dock workers, insofar as satisfactory provision therefor does not exist apart from the scheme;

(gg)[ for the welfare of the officers and other staff of the Board;] [ Inserted by Act 31 of 1970, Section 2.]

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Union of India - Subsection

Section 3(2)(g) in The Dock Workers (Regulation Of Employment) Act, 1948