Section 70(1)(c) in Uttarakhand Co-Operative Societies Act, 2003

[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Uttarakhand - Subsection

Section 70(1)(c) in Uttarakhand Co-Operative Societies Act, 2003

(c)between the society or its committee and any past committee, any officer, agent or employee or any past officer, past agent or past employee or the nominee, heir or legal representative of any deceased office, deceased agent or deceased employee of the society; or

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State of Uttarakhand - Subsection

Section 70(1)(c) in Uttarakhand Co-Operative Societies Act, 2003