Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 126(8)] [Section 126] [Entire Act]

State of Madhya Pradesh - Subsection

Section 126(8)(b) in The M.P. Factories Rules, 1962

(b)wherever new substance(s) or articles are introduced in the manufacturing process having implications on health and safety of person exposed to such substances.