Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36T] [Entire Act] State of West Bengal - Subsection Section 36T(2) in New Town, Kolkata Development Authority Act, 2007 (2)The officer appointed under sub-section (1), shall be paid from the Development Fund such honorarium as the State Government may determine.
