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State of Meghalaya - Section

Section 24 in The Meghalaya Police Act, 2010

24. Service Conditions of Primary Ranks in the Unarmed Branch.

(1)Three promotions should ordinarily be available to all meritorious police personnel. The Director General of Police shall, with the approval of State Government, frame the evaluation criteria for promotion through a transparent process, for different ranks.
(2)In order to provide for timely career progression, 50 per cent of sanctioned posts of Sub-Inspector shall be filled up by promotion.
(3)The Director General of Police, with the approval of the State Government, shall try to outsource as many non-core police functions as possible, to enable police officers to concentrate on core police functions.