Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] State of Haryana - Subsection Section 34(2)(x) in Haryana Pond and Waste Water Management Authority Act, 2018 (x)powers of the Member Secretary to authenticate by his signatures all permissions, orders, decisions, notices and other documents of the Authority;