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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Bombay Presidency - Subsection

Section 5(3) in The Bombay Aerial Ropeways Rules, 1959

(3)The height and the distance of the supports shall be arranged in manner that the minimum height of the lower edge of the carrier above the ground except within the station limits shall be 12 feet and such clearance over the highways, canals, rivers and other public places shall be determined by a reference to the authorities in charge of them :Provided that, such clearances over main roads shall not be less than 20 feet.