Supreme Court - Daily Orders
Central Council Of Indian Medicine vs Karnataka State Private Ayurvedic ... on 27 February, 2020
Author: R. Banumathi
Bench: R. Banumathi
ITEM NO.3 COURT NO.5 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27765/2019
CENTRAL COUNCIL OF INDIAN MEDICINE Petitioner(s)
VERSUS
KARNATAKA STATE PRIVATE AYURVEDIC MEDICAL
COLLEGES AND HOSPITALS ASSOCIATIONS FEDERATION & ORS. Respondent(s)
(Office Report for Direction)
Date : 27-02-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
[IN CHAMBER]
For Petitioner(s) Ms. Ankita Chaudhary,Adv.
For Ms. Archana Pathak Dave, AOR
Ms. Deepasha Talwar,Adv.
Mr. Kumar Prashant,Adv.
For Respondent(s) Mr. Sharangouda Patil,Adv.
Ms. Supreeta Sharanagouda,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Perused Office Report dated 25.02.2020.
It is stated at the Bar that a similar matter viz. Civil Appeal NO.603 of 2020 – Union of India v. Federation of Self Financed Ayurvedic Colleges & Ors. Has been disposed of by this Court on 20th February, 2020.
The Registry is directed to process the matter for listing forthwith before the Court for passing appropriate orders. Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2020.02.28 13:46:46 IST Reason:
(MAHABIR SINGH) (BEENA JOLLY)
AR-cum-PS BRANCH OFFICER