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Supreme Court - Daily Orders

Central Council Of Indian Medicine vs Karnataka State Private Ayurvedic ... on 27 February, 2020

Author: R. Banumathi

Bench: R. Banumathi

     ITEM NO.3                                  COURT NO.5                     SECTION IV-A

                                    S U P R E M E C O U R T O F            I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                          No(s).   27765/2019

     CENTRAL COUNCIL OF INDIAN MEDICINE                                          Petitioner(s)

                                                         VERSUS

     KARNATAKA STATE PRIVATE AYURVEDIC MEDICAL
     COLLEGES AND HOSPITALS ASSOCIATIONS FEDERATION & ORS. Respondent(s)

     (Office Report for Direction)

     Date : 27-02-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MRS. JUSTICE R. BANUMATHI
                                               [IN CHAMBER]

     For Petitioner(s)                   Ms.    Ankita Chaudhary,Adv.
                                         For    Ms. Archana Pathak Dave, AOR
                                         Ms.    Deepasha Talwar,Adv.
                                         Mr.    Kumar Prashant,Adv.

     For Respondent(s)                   Mr. Sharangouda Patil,Adv.
                                         Ms. Supreeta Sharanagouda,Adv.

                         UPON hearing the counsel the Court made the following
                                             O R D E R

Perused Office Report dated 25.02.2020.

It is stated at the Bar that a similar matter viz. Civil Appeal NO.603 of 2020 – Union of India v. Federation of Self Financed Ayurvedic Colleges & Ors. Has been disposed of by this Court on 20th February, 2020.

The Registry is directed to process the matter for listing forthwith before the Court for passing appropriate orders. Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2020.02.28 13:46:46 IST Reason:

     (MAHABIR SINGH)                                                       (BEENA JOLLY)
       AR-cum-PS                                                           BRANCH OFFICER