Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 1016 in Punjab Jail Manual, 1996 1016. Returns etc., to be furnished. - The bills, returns, reports, etc., to be furnished by the Superintendent are the same as prescribed in the Jail Manual for Central and District Jails.
