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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(i) in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970

(i)A statement of accounts for the financial year ending 31st March of the preceding year duly audited by the Chartered accountant or other approved auditors and alongwith the detailed report of the Chartered Accountant.