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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(q) in C.U. Shah University First Statutes 2013

(q)to ensure that the standard of the degrees, diplomas, certificates and other academic distinctions are not lower than those laid down by AICTE, NCTE, UGC, PCI and any other similar agency established by the Central Government for regulating the standard education;