Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(1) in The M.P. State Dental Council Rules, 1969

(1)The President shall exercise such powers and perform such duties as are contained in the provisions of the Act and the rules made thereunder. He shall do such acts as he considers necessary in the furtherance of the objects for which the Council is established.