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State of Haryana - Section

Section 165 in Punjab Jail Manual

165. [ Subordinate officers to render prompt obedience. [Part II, Rule 104.]

- It shall be the duty of every subordinate officer at all times to render prompt and implicit obedience to every lawful order given to him by any officer to whom he is in any way subordinate, or under whom he is for the time being employed, and to treat every superior officer with proper courtesy and respect.]