Supreme Court - Daily Orders
Fr Viju Ealias vs Tom Jose Ias on 7 September, 2022
Bench: Indira Banerjee, M.M. Sundresh
ITEM NO.11 COURT NO.5 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 1022/2019 in C.A. No. 8789/2015
FR VIJU EALIAS & ORS. Petitioner(s)
VERSUS
TOM JOSE IAS & ORS. Respondent(s)
(IA No. 37866/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 79422/2021 - CLARIFICATION/DIRECTION
IA No. 56132/2022 - CLARIFICATION/DIRECTION
IA No. 10647/2021 - CLARIFICATION/DIRECTION
IA No. 180037/2019 - CLARIFICATION/DIRECTION
IA No. 35139/2022 - CONDONATION OF DELAY IN FILING
IA No. 79423/2021 - EXEMPTION FROM FILING O.T.
IA No. 132242/2019 - EXEMPTION FROM FILING O.T.
IA No. 37867/2022 - EXEMPTION FROM FILING O.T.
IA No. 33760/2020 - EXEMPTION FROM FILING O.T.
IA No. 92731/2021 - EXEMPTION FROM FILING O.T.
IA No. 56137/2022 - INTERVENTION APPLICATION
IA No. 78012/2021 - INTERVENTION APPLICATION
IA No. 10645/2021 - INTERVENTION APPLICATION
IA No. 37864/2022 - INTERVENTION APPLICATION
IA No. 132255/2019 - INTERVENTION/IMPLEADMENT
IA No. 171648/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
CONMT.PET.(C) No. 686/2021 in C.A. No. 8789/2015 (XI-A)
(FOR EXEMPTION FROM FILING O.T. ON IA 13593/2020 FOR APPROPRIATE
ORDERS/DIRECTIONS ON IA 23655/2020 FOR PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 23842/2020 FOR
INTERVENTION/IMPLEADMENT ON IA 24498/2020 FOR
CLARIFICATION/DIRECTION ON IA 59071/2021 FOR EXEMPTION FROM FILING
O.T. ON IA 59072/2021 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA
59073/2021 FOR CLARIFICATION/DIRECTION ON IA 111783/2021
FOR impleading party ON IA 16865/2022 FOR INTERVENTION/IMPLEADMENT
ON IA 16865/2022 FOR EXEMPTION FROM FILING O.T. ON IA 16867/2022
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 16868/2022 FOR EXEMPTION
FROM FILING O.T. ON IA 16871/2022 FOR EXEMPTION FROM FILING O.T.
ON IA 17549/2022 IA No. 23655/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 23842/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Signature Not Verified
Date : 07-09-2022 These matters were called on for hearing today.
Digitally signed by
ASHA SUNDRIYAL
Date: 2022.09.13
17:31:08 IST
Reason:
CORAM : HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s) Mr. E. M. S. Anam, AOR
Mr. Sanand Ramakrishnan, AOR
For Respondent(s) Mr. Nishe Rajen Shonker, AOR
Ms. Anu K. Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
Mr. C.U. Singh, Sr. Adv.
Mr. E. M. S. Anam, AOR
Mr. Adolf Mathew, Adv.
Mr. Sanjay Jain, AOR
Mr. Kunal Verma, AOR
Mr. K. Parameshwar, AOR
Mr. P.J. Philip, Adv.
Mr. P. K. Manohar, AOR
Ms. Uttara Babbar, AOR
Mr. V. K. Biju, AOR
Ms. Swathi H. Prasad, Adv.
Ms. Ria Sachdev, Adv.
Mr. Chetanya Singh, Adv.
Mr. Amlendu Kumar, Adv.
Mr. Akhilesh Kumar Jha, Adv.
Mr. Ranjeet Bharti, Adv.
Ms. Rubina Jawed, Adv.
Ms. Vijay Lakshmi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In terms of the letter circulated by learned counsel for the respondent, the matters are adjourned for four weeks.
(MANISH ISSRANI) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH)