Section 6(7B)(b) in The Service Tax Rules, 1994

[Cites 0, Cited by 0] [Section 6(7B)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(7B)(b) in The Service Tax Rules, 1994

(b)rupees [120 and 0.06 per cent.] [Substituted (w.e.f. 1.04.2012) by Notification No.3/2012-Service Tax dated 17.03.2012.] of the gross amount of currency exchanged for an amount of rupees exceeding rupees 100,000 and up to rupees 10,00,000; and

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Union of India - Subsection

Section 6(7B)(b) in The Service Tax Rules, 1994