Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of West Bengal - Subsection Section 61(5) in West Bengal Municipal Act, 1993 (5)The State Government may by rules provide for the norms of conduct of the officers and employees of that Municipalities and such other matters regarding discipline and control as it may think fit.
