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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Gujarat - Subsection

Section 74(1)(g) in The Gujarat Maritime Board Act, 1981

(g)the cost of repairs and maintenance of the property belonging to or vested in the Board and all charges upon the same and all working expenses;
(gg)[ the waterfront royalty payable to the State Government under section 22A;] [Clause (gg) inserted by Gujarat 18 of 2005, dated 23rd March, 2005 (w.r.e.f 01-04-1999)]