Patna High Court - Orders
Ruchi Rachna vs The State Of Bihar & Ors on 7 August, 2018
Author: Chakradhari Sharan Singh
Bench: Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6114 of 2018
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Ruchi Rachna wife of Birendra Kumar Sahani Resident of Mohalla -
Telephone Campus, Girja Chowk, Purnea, Police Station - K. Hat, District -
Purnea.
... ... Petitioner/s
Versus
1. The State of Bihar through its Principal Secretary, Higher Education, Old
Secretariat, Bihar, Patna.
2. The B.N. Mandal University, Madhepura through its Vice Chancellor.
3. The Vice Chancellor, B.N. Mandal University, Madhepura.
4. The Registrar, B.N. Mandal University, Madhepura.
5. The Controller of Examination, B.N. Mandal University, Madhepura.
6. The Principal, Purnea Mahila College, Purnea.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Lokesh Kumar Singh
For the Respondent/s : Mr. Smt. Shilpa Singh- GA-12
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
ORAL ORDER
2 07-08-2018Heard learned counsel for the petitioner, learned counsel representing the B.N. Mandal University, Madhepura and learned AC to GA-12 appearing on behalf of the State.
Hearing concluded.
List this matter under the heading "For Orders" on 14.08.2018.
(Chakradhari Sharan Singh, J) arun/-
U