Section 34 in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947
34. Revision of fair rates percentage of accommodation and number of lodgers.
- The Controller may, from time to time, revise the fair rates, [the percentage of accommodation] [This words were inserted, by Bom. 3 of 1949, section 5(1).] or the number of lodgers fixed under section 33.
