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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Special Courts Rules, 2017

13. Procedure to be followed by Special Courts.

- The Special Courts under this Act shall follow the procedure laid down as per the provisions of section 5 of the Prevention of Corruption Act, 1988 and the provisions of Code of Criminal Procedure, 1973 in so far as they are not inconsistent with the provisions of this Act.