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Gujarat High Court

Abg Cement Limited vs Krishak Bharti Cooperative Limited on 24 April, 2018

Author: R.Subhash Reddy

Bench: R.Subhash Reddy, R.P.Dholaria

          C/LPA/10492/2018                                    IA ORDER




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


                       CIVIL APPLICATION NO. 1 of 2018
               IN F/LETTERS PATENT APPEAL NO. 10492 of 2018
                In SPECIAL CIVIL APPLICATION NO. 5774 of 2017
==========================================================

ABG CEMENT LIMITED Versus KRISHAK BHARTI COOPERATIVE LIMITED ========================================================== Appearance:

MR PREMAL R JOSHI for the PETITIONER(s) No. NOTICE NOT RECD BACK for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY and HONOURABLE MR.JUSTICE R.P.DHOLARIA Date : 24/04/2018 IA ORDER (PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) Await service of notice on the 1st respondent. S.O to 26th June, 2018.
(R.SUBHASH REDDY, CJ) (R.P.DHOLARIA, J) A.M. PIRZADA Page 1 of 1 Downloaded on : Wed Jun 26 02:03:07 IST 2019