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[Cites 0, Cited by 0] [Section 341A(1)] [Section 341A] [Entire Act]

State of Maharashtra - Subsection

Section 341A(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)such area has a population of not less than ten thousand and not more than twenty-five thousand; and