.-Every application for the grant of a certificate under sub-section (1) of section 9 shall be made in Form I in accordance with the procedure outlined by the certification agency for submission of applications and contain the following particulars, namely,-(a)the name, profession, and place of residence of the applicant;(b)the name of the seed to be certified; its notified kind or variety;(c)class of the seed;(d)source of the seed;(e)limits of germination and purity of the seed;(f)mark or label of the seed.
