Official Liquidator Of M/S Vijaya ... vs Official Liquidator Of M/S H K Datarex ... on 21 February, 2011

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Karnataka High Court

Official Liquidator Of M/S Vijaya ... vs Official Liquidator Of M/S H K Datarex ... on 21 February, 2011

E
IN TH E HIGH COURT OF KARNA'I'AK_iX A'? Z3ANGALO,'RI1Z-

DATEID THIS 'I'1"{E%I 2 3  i3A'z' OE?' F'EE3RUARY' 201 1 

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COMPANY APFLICATION NOJ54 01%' '2o'i_1,  .
IN _  ._ M _

BETWEEN

OFFICIAL LIQUIDATOR OF  
M/S. VIJAYA LEASING LEMITED 

(IN LIQUIDATION),   =  
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RESPON[)EN'i' OFFICIAL LIQUH)A'I'OR 01%" /3.;--1'.'1r»:;"'1,)A;:_I1zgRi:X'«_

PRIVATE LI'MITEs":D AND TO I::iR1'«:c'1' TO coixI_s1m2R'- *1";-:i_i:L*

CLAIM AP¥>1,icA'r10N FILESD my TM API°IiIC~:':f\E71::"'~.COMPAN:Y  

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ORDERS THIS DAY, TH'I£ coum'.iy1A1:)i:i1jiiiE mi;i,;<;a\2\g1NQ':
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Karnataka High Court

Official Liquidator Of M/S Vijaya ... vs Official Liquidator Of M/S H K Datarex ... on 21 February, 2011