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State of Rajasthan - Section

Section 5 in Rajasthan Conditions of Detention Order, 1971

5. Diet.

- The detenus of class I and II shall be entitled to the same diet as is prescribed for prisoners of class B and. C respectively:Provided that the detenus of both classes may, with the permission of the District Magistrate, be permitted to receive food from private sources to the same extent and in the same manner as civil prisoners.