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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Chattisgarh - Subsection

Section 75(2) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(2)Subject to such restrictions as may be imposed by I he State Government by a general or special order, the Director may, by an order in writing, delegate to any officer subordinate to him all or any powers exercisable by him under this Act or the rules made thereunder, other than the power to hear appeal and revision.