Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Uttar Pradesh - Subsection Section 16(1) in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979 (1)A candidate for direct recruitment to the Service must pay such fee as may be prescribed by the Government from time to time in respect of the service.
