Punjab-Haryana High Court
(O&M;) Usha Rani And Ors vs Chatar Pal Singh Yadav And Ors on 12 February, 2020
126 FAO-1170-2020 (O&M)
ORIENTAL INSURANCE COMPANY LTD.
V/S
KOMAL RANI AND OTHERS
Present:- Ms. Sheenu Sura, Advocate
for the appellant.
Mr. Rajiv Kumar Saini, Advocate
for respondent No.1/Ceavator.
****
At the very onset, learned counsel for the appellant submits that respondents 2 to 4 are only the proforma respondents and service upon them may be dispensed with.
Ordered accordingly.
Notice to respondent No. 1.
Mr. Rajiv Kumar Saini, Advocate, who has put in appearance on behalf of respondent No.1/Ceavator accepts notice.
Service is complete.
List on 29.03.2021 for arguments.
(FATEH DEEP SINGH)
February 12, 2020 JUDGE
amit rana
1 of 1
::: Downloaded on - 24-02-2020 00:57:16 :::