Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act] State of Karnataka - Subsection Section 38(2)(j) in Karnataka Ground Water (Regulation and Control of Development and Management) Act, 2011 (j)the manner in which the specimens of soils or other material shall be kept and preserved under section 17 (1) (c);