Bombay High Court
Unknown Legal Heirs Of Tatyaba ... vs M/S Pyramid Corporation on 3 July, 2019
Author: Dama Seshadri Naidu
Bench: Dama Seshadri Naidu
Seema 22. CAC 95 of 2019.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO. 95 OF 2019
IN
CIVIL REVISION APPLICATION NO. 283 OF 2014
Unknown Legal Heirs of Tatyaba ...Applicants
Ramchandra Kanse His Legal Heirs &
Successors & Ors.
Versus
M/s Pyramid Corporation ...Respondent
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Sameer M. Tendulkar - Advocate for the applicant.
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CORAM : DAMA SESHADRI NAIDU, J.
DATE : 3rd JULY 2019. P.C. :
The respondent's counsel has some personal difficulties; he sought adjournment through another counsel. Post the matter on 10.07.2019.
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