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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(9) in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016

(9)The proportion of the full pay and allowances determined under the proviso to sub rule (3) or under sub rule (5) of this rule shall neither be equal to full pay and allowances nor shall it be less than the subsistence allowance.