Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18B(1)] [Section 18B] [Entire Act] State of Odisha - Subsection Section 18B(1)(ii) in The Orissa Agricultural Produce Markets Act, 1956 (ii)giving direction to Market Committees in general or any Market Committee in particular with a view to ensuring efficiency thereof;