Section 114(2)(vi) in Rajasthan Civil Services (Pension) Rules, 1996
(vi)[ Director, Mines & Geology Department Rajasthan in case of Personnel of Preventive or Enforcement branches of Mines Department; [Inserted by Rajasthan Notification No. G.S.R. 103, dated 29.10.2015 (w.e.f. 18.9.1996).]